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Calcutta High Court (Appellete Side)

Tandra Ghosh (Mondal) & Anr vs The State Of West Bengal & Ors on 9 April, 2013

Author: Debasish Kar Gupta

Bench: Debasish Kar Gupta

                                                        1


09.04.2013

    srm  W.P. No. 5756 (W) of 2013  Tandra Ghosh (Mondal) & Anr. 

Versus  The State of West Bengal & Ors.  

 

 

 

The  subject  matter  involved  in  this  writ  application  is  relating  to  Primary  Education  and  this  Court  has  no  determination  to  take  up  this  matter and the same is released from the list. 

 

( Debasish Kar Gupta, J. )