Calcutta High Court (Appellete Side)
Tandra Ghosh (Mondal) & Anr vs The State Of West Bengal & Ors on 9 April, 2013
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
1 09.04.2013
.
srm W.P. No. 5756 (W) of 2013 Tandra Ghosh (Mondal) & Anr.
Versus The State of West Bengal & Ors.
The subject matter involved in this writ application is relating to Primary Education and this Court has no determination to take up this matter and the same is released from the list.
( Debasish Kar Gupta, J. )