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Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 22 November, 2016

COMP-4-2010 (JONA THAN ALLEN Vs ZOOM DEVELOPERS PVT.L TD.) 22- 1 1 -20 1 6 List along with Company Petition No.3/2010 and ComPetition No.9/2011. (J.K. MAHESHWARI) JUDGE