Section 2(1)(f) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(f)'Farmers Organization' wherever it occurs, shall mean and include,-

(i)Water Users' Association at the primary level consisting of all the water users, as constituted under section 4;

(ii)Distributary Committee at the secondary level, as constituted under section 6; and

(iii)Project Committee at the project level, as constituted under section 8;

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