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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

NCT Delhi - Subsection

Section 33(2)(n) in THE NATIONAL CAPITAL TERRITORY OF DELHI (INCREDIBLE INDIA) BED AND BREAKFAST ESTABLISHMENTS (REGISTRATION & REGULATION) ACT, 2007

(n)any other matter which is required to be, or may be, prescribed.