M/S.Uk Security Services vs Tamil Nadu Medicinal Plant Farms on 1 March, 2017

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Madras High Court

M/S.Uk Security Services vs Tamil Nadu Medicinal Plant Farms on 1 March, 2017

Bench: B.Rajendran

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED:  01.03.2017

CORAM:

THE HONOURABLE MR.JUSTICE B.RAJENDRAN

  W.P.No.5015 of 2017  
and WMP.Nos.5277 & 5278 of 2017


M/s.UK Security Services,
Rep.by its Proprietor U.Kishore Pandey,
No.14, banjanai Kovil Street,
Sriram Nagar (Opp.CLRI)
Taramani, Chennai 600 113.                                           ...  Petitioner 

        					        Vs


1.Tamil Nadu Medicinal Plant Farms
   and Herbal Medicine Corporation Ltd.,
   (TAMPCOL), a public Sector undertaking of
   Government of Tamil Nadu through its 
   Chairman and Managing Director,
   Aringnar Anna Government Hospital of
    Indian Medicine Campus, Arumbakkam,
    Chennai 600 106.
2.The Finance Secretary,
    Finance (BPE) Department,
    Fort St.George, Secretariat,
    Chennai 600 009.
3. State of Tamil Nadu,
    Department of Health,
    Fort St.George, Secretariat,
    Chennai 600 009.				                            ...Respondents 


Prayer  : - Writ Petition filed under Article 226 of the Constitution of India to issue a Writ of Certiorari calling for the entire records pertaining to the impugned order 24.02.2017 of the respondent made in its proceedings bearing Ref.No.A/1495/Tam/Estt/OT/2016 and quash the same.

			For Petitioner		:	M/s.Pushpa Menon
			For  R1                     :      Ms.Dakshayani Reddy
                        For R2                      :      Mr.S.Rajeswaran
						               Spl.Govt.Pleader
O R D E R

Today, when this writ petition is taken up for hearing, the learned counsel appearing for the petitioner had sought the permission of this Court to withdraw this writ petition. He has also made an endorsement to that effect.

2. Based on the submission made by the learned counsel appearing for the petitioner and in view of the endorsement made, this writ petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are closed.

01.03.2017 kkd To

1.Tamil Nadu Medicinal Plant Farms and Herbal Medicine Corporation Ltd., (TAMPCOL), a public Sector undertaking of Government of Tamil Nadu through its Chairman and Managing Director, Aringnar Anna Government Hospital of Indian Medicine Campus, Arumbakkam, Chennai 600 106.

2.The Finance Secretary, Finance (BPE) Department, Fort St.George, Secretariat, Chennai 600 009.

3. State of Tamil Nadu, Department of Health, Fort St.George, Secretariat, Chennai 600 009.

B.RAJENDRAN,J., kkd W.P.No.5015 of 2017 and WMP.Nos.5277 & 5278 of 2017 01.03.2017

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