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[Cites 0, Cited by 0] [Section 171(3)] [Section 171] [Entire Act]

State of West Bengal - Subsection

Section 171(3)(a) in West Bengal Co-operative Societies Rules, 2011

(a)by pronouncement of the award before them and taking their signatures on the order sheet as acknowledgement or making endorsement himself about the communication when a party refuses to sign;