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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(g) in The Bombay Village Industries Board (Reconstitution) Order, 1959.

(g)"Mysore Corporation "means the Mysore Khadi and Village Industries Board constituted under the Mysore Khadi and Village Act, 1956 (Mysore Act 7 of 1957); and