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State of Jharkhand - Section

Section 667 in Bihar Education Code, 1961

667. The Examination.

- The examination of the candidates thus selected is held at the headquarters of the Sub-Inspector of Schools or at any other convenient place within his jurisdiction and under arrangements made by the Board. The examination will be limited to the prescribed course. Written answers will be required in composition and in Arithmetic, the rest of the examination will be oral. The oral part of the examination will be conducted by the Centre Superintendents appointed by the Board, who will also set and mark the Papers to which written answers are required, unless the Board prefers to make other arrangements. Both in the written and in the oral part of the examination the questions should be so framed as to test intelligent understanding rather than memory alone.(Government notification no. 2246-E., dated the 3rd November, 1914 and Government notification no. 1733-E., dated the 1st April, 1935.)Note. - Pupils of primary Urdu schools and primary Sanskrit schools should not be examined in religious knowledge.(G.O. no. 3374-E., dated the 13th May, 1930)