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State of Madhya Pradesh - Section

Section 57 in The M.P. Homoeopathy Council (General) Rules, 1976

57.

All other provisions contained in Part III regarding meetings of the Council, shall as far as may be, apply in this respect.Form I[See sub-rule (1) of Rule 32]Nomination PaperElection to the Office of the President or Vice-Presiden(To be filled by the Proposer)I hereby nominate Shri.............. aged............ candidate for election to the Office of President or Vice-President of the State Council of Homoeopathy, Madhya Pradesh, Bhopal :-