Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Mizoram - Subsection Section 42(3) in The Mizoram Excise Act, 1973 (3)Warrants issued by a Collector shall ordinarily be directed to one or more Excise Officers.
