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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(1) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(1)No person in the employment or pay of a Corporation shall directly or indirectly engage in the canvassing for votes or otherwise assist in the election of any candidate to the Corporation except by giving his own vote.