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[Cites 0, Cited by 0] [Section 349A(2)] [Section 349A] [Entire Act]

NCT Delhi - Subsection

Section 349A(2)(t) in The Delhi Municipal Corporation Act, 1957

(t)in the case of wells, the dimensions of the well, the manner of enclosing it and if the well is intended for drinking purposes, the means which shall be used to prevent pollution of the water;