- In these rules, unless the context otherwise requires-(a)'Act' means the Andhra Pradesh Lotteries Act, 1968;(b)'Form' means a form appended to these rules;(bb)[ "Licensing authority" means the 'Government';] [Inserted by G.O.Rt.No. 3318, Home (General B), dated 19.12.1995, Published in A.P. Gazette Part II (E.O.), dated 20.12.1995.](c)'Licence' means a licence granted under Section 5 [x x x] [The words "or Section 6" omitted by Ibid.] ;(d)'Section' means a section of the Act.
