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State of Haryana - Section

Section 8 in Haryana Zila Parishad Primary Education Service Rules, 2003

8. Method of recruitment.

- Recruitment to the Service shall be made -(a)in the case of Junior Basic Trained Teacher -(i)by direct recruitment; or(ii)by transfer or deputation of an official already in the Service of any State Government or the Government of India;(b)in the case of Head Teacher -(i)by promotion from amongst Junior Basic Trained Teacher; or(ii)by transfer or deputation of an official already in the Service of any State Government or the Government of India.
(2)All promotions unless otherwise provided, shall be made on seniority-cum-merit basis and seniority alone shall not confer any right to such promotions.