Supreme Court - Daily Orders
Md. Ajmot Ali vs The State Of Assam on 15 September, 2015
Bench: Chief Justice, Arun Mishra
ITEM NO.10 COURT NO.1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1128/2010
MD.AJMOT ALI Appellant(s)
VERSUS
STATE OF ASSAM Respondent(s)
(with office report)
Date : 15/09/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
For Appellant(s) Mrs M. Qamaruddin,Adv.
For Respondent(s) Mr.Navnit Kumar, Adv.
for M/s Corporate Law Group,Advs.
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel for the appellant, list the matter after six weeks along with Crl.A.No.1105/2010.
(G.V.Ramana) (Vinod Kulvi)
AR-cum-PS Asstt.Registrar
Signature Not Verified
Digitally signed by
Ramana Venkata Ganti
Date: 2015.09.17
16:44:06 IST
Reason: