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Supreme Court - Daily Orders

Md. Ajmot Ali vs The State Of Assam on 15 September, 2015

Bench: Chief Justice, Arun Mishra

     ITEM NO.10                            COURT NO.1             SECTION II

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Criminal Appeal              No(s).   1128/2010

     MD.AJMOT ALI                                                  Appellant(s)

                                                  VERSUS

     STATE OF ASSAM                                                Respondent(s)

     (with office report)


     Date : 15/09/2015 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE ARUN MISHRA


     For Appellant(s)                Mrs M. Qamaruddin,Adv.


     For Respondent(s)               Mr.Navnit Kumar, Adv.
                                     for M/s Corporate Law Group,Advs.



                          UPON hearing the counsel the Court made the following
                                             O R D E R

At the request of learned counsel for the appellant, list the matter after six weeks along with Crl.A.No.1105/2010.

                   (G.V.Ramana)                                   (Vinod Kulvi)
                     AR-cum-PS                                    Asstt.Registrar




Signature Not Verified

Digitally signed by
Ramana Venkata Ganti
Date: 2015.09.17
16:44:06 IST
Reason: