Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Telangana - Subsection Section 9(3) in Telangana Forest Produce (Fixation of Selling Prices) Act, 1989 (3)Any sum or sums transferred to the said Fund under sub-section (2) shall be charged upon the consolidated Fund of the State.
