Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 238] [Entire Act] Union of India - Subsection Section 238(2) in The Companies Act, 2013 (2)An appeal shall lie to the Tribunal against an order of the Registrar refusing to register any circular under sub-section (1).
