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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1) in Bhavnagar University (Amendment) Act, 1991

(1)after clause (vi), the following clause shall be inserted, namely:-"(vii) two principals of colleges to be nominated by the Vice-Chancellor by rotation, in the manner specified by the-Statutes":