Delhi High Court - Orders
Mr Ishan Singh vs Spaze Towers Private Limited on 1 March, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 26/2023 & EX.APPL.(OS) 120/2023
MR ISHAN SINGH ..... Decree Holder
Through: Mr Shaunak Kashyap, Adv. (through
VC)
versus
SPAZE TOWERS PRIVATE LIMITED ..... Judgement Debtor
Through: Ms Nikita Jain and Mr Rahul Gupta,
Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 01.03.2024
List on 11.03.2024.
JASMEET SINGH, J
MARCH 1, 2024
sr
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