Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Mr Ishan Singh vs Spaze Towers Private Limited on 1 March, 2024

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~16
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           OMP (ENF.) (COMM.) 26/2023 & EX.APPL.(OS) 120/2023
                                                MR ISHAN SINGH                                                                ..... Decree Holder
                                                             Through:                                          Mr Shaunak Kashyap, Adv. (through
                                                                                                               VC)
                                                                                      versus

                                                SPAZE TOWERS PRIVATE LIMITED      ..... Judgement Debtor
                                                             Through: Ms Nikita Jain and Mr Rahul Gupta,
                                                                      Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE JASMEET SINGH
                                                             ORDER
                                    %                        01.03.2024

                                                List on 11.03.2024.


                                                                                                                            JASMEET SINGH, J
                                    MARCH 1, 2024
                                    sr

Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/03/2024 at 22:58:25