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Calcutta High Court

Wpil Ltd vs Lalit Kumar Jain on 3 December, 2019

Author: Ashis Kumar Chakraborty

Bench: Ashis Kumar Chakraborty

OD-16
                                CP 332 of 2001
                                      With
                               APOT 757 of 2005
                        IN THE HIGH COURT AT CALCUTTA
                            Original Jurisdiction
                                 ORIGINAL SIDE


                                     WPIL LTD.
                                        And
                                 LALIT KUMAR JAIN


       BEFORE:
       The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY

Date : 3rd December, 2019.

The Court : None appears in support of the application even in the second call, nor any accommodation is prayed for.

Accordingly, the application, CP No.332 of 2001 stands dismissed for want of prosecution.

Interim order, passed in this application, if any, stands vacated.

The concerned department and the computer section are directed to take note of the factum of dismissal of the application and make necessary entries in the ledger as well as in the electronic records of this Court.

(ASHIS KUMAR CHAKRABORTY, J.) pkd.