Calcutta High Court
Wpil Ltd vs Lalit Kumar Jain on 3 December, 2019
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
OD-16
CP 332 of 2001
With
APOT 757 of 2005
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
WPIL LTD.
And
LALIT KUMAR JAIN
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY
Date : 3rd December, 2019.
The Court : None appears in support of the application even in the second call, nor any accommodation is prayed for.
Accordingly, the application, CP No.332 of 2001 stands dismissed for want of prosecution.
Interim order, passed in this application, if any, stands vacated.
The concerned department and the computer section are directed to take note of the factum of dismissal of the application and make necessary entries in the ledger as well as in the electronic records of this Court.
(ASHIS KUMAR CHAKRABORTY, J.) pkd.