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[Cites 0, Cited by 0] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(7) in Occupational Safety, Health and Working Conditions Code, 2020

(7)Every employer of a plantation shall provide-
(a)washing, bathing and clock room facilities; and
(b)protective clothing and equipment,
to every worker engaged in the handling insecticides, pesticides, chemicals and toxic substances in such manner as may be prescribed by the State Government.