Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8] [Entire Act] Union of India - Subsection Section 8(1) in The Iron Ore Mines Labour Welfare Cess Rules, 1963 (1)An Advisory Committee may at any time and for such period as it thinks fit, co-opt any person or persons to the Advisory Committee.
