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Madhya Pradesh High Court

Inder Kumar vs The State Of Madhya Pradesh on 2 January, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 5065 of 2022 (INDER KUMAR Vs THE STATE OF MADHYA PRADESH) Dated : 02-01-2023 List alongwith Cr.A. No.1738/2022.



                              (SUJOY PAUL)                               (AMAR NATH (KESHARWANI))
                                 JUDGE                                            JUDGE

                         HK




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Signed by: HIMANSHU
KOSHTA
Signing time: 1/3/2023
3:58:29 PM