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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(b) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004

(b)The Electricity Ombudsman shall exercise general powers of superintendence and control over his office and shall be responsible for the conduct of business thereat.