Section 2(1)(vii) in The Orissa Agricultural Produce Markets Act, 1956

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(vii)[ "Market area" means any area declared as such under Subsection (1) of Section 4;] [Substituted vide Act No. 27 of 1984, Section 2 (i) (d).]

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