Section 7(3) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

[Cites 0, Cited by 0] [Section 7] [Entire Act]

(3)Committee for sanctioning grant.-The following Committee shall be there, for utilization of Agricultural Research and Development Fund :

(a) Chairman	Agricultural Production Commissioner of the State.
(b) Member	(1) Secretary, Agriculture
	(2) Director, Animal Husbandry
	(3) Director, Agriculture
	(4) Director, Horticulture
	(5) Director, Research, Agricultural University, Jabalpur
	(6) Managing Director, Madhya Pradesh State AgriculturalMarketing Board (Member-Secretary)

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