Section 36(4)(a) in The G. H. Raisoni University, Amravati, Act, 2018

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State of Maharashtra - Subsection

Section 36(4)(a) in The G. H. Raisoni University, Amravati, Act, 2018

(a)sufficient for,-

(i)generating resources for meeting the recurring expenditure of the University ; and

(ii)the saving required for the further development of the University ; and