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Uttarakhand High Court

WPSS/182/2026 on 28 January, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      28.01.2026                            WPSS No.182 of 2026
                                            Hon'ble Subhash Upadhyay, J.

Mr. Sandeep Tiwari, learned counsel for the petitioner.

2. Mr. N. K. Papnoi, learned Standing Counsel for the State/respondent no.1.

3. Mr. Ravi Bisht, learned counsel holding brief of Mr. Aditya Pratap Singh, learned counsel for respondent no.2.

4. Learned counsel for the petitioner submits that the writ petitioner is 58 years of age; that, he is suffering from serious medical ailments; and that, the transfer order dated 23.01.2026 has been passed by respondent no. 2, in midterm.

5. The respondents are directed to file their counter affidavits within three weeks.

6. List this case on 26.02.2026.

7. Meanwhile, the effect and operation of the transfer order dated 23.01.2026 shall remain stayed.

8. Stay Application and Urgency application (IA Nos.1 & 2 of 2026) stand disposed of.

(Subhash Upadhyay, J.) Vacation Judge 28.01.2026 BS