Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Manipur - Subsection Section 11(b) in Manipur Delegation of Financial Powers Rules, 1995 (b)The Economy Board shall consist of Chief Secretary as Chairman and Commissioner/Secretary, Finance and Commissioner/Secretary, Planning as members.
