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[Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act]

State of Maharashtra - Subsection

Section 17A(2)(h) in Nagpur rules Relating to the Election of Councillors

(h)if it does not bear the mark which it should have borne under the provisions of sub-rule (3) of rule 11-A ;