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State of Jharkhand - Section

Section 210 in Bihar Education Code, 1961

210. Returns and reports.

- Every recognised school must submit punctually in the prescribed form such annual and periodical returns and such other reports as may be required by the Department.(D.P.I.'s circular no. 15897, dated the 6th September 1954 and Government notification no. 636-E. P., dated the 2nd April 1919.)