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[Cites 0, Cited by 0] [Section 116(1)] [Section 116] [Entire Act]

State of West Bengal - Subsection

Section 116(1)(a) in The Calcutta Improvement Act, 1911

(a)deposited at interest in the [Imperial Bank of India] [Words substituted by Ben. Act 1 of 1939.] or in any other Bank [* * * *] [Words omitted by W. B. Act 32 of 1955.] approved by the [State Government] [Words substituted by the Adaptation of Laws Order, 1950.] in this behalf, or