Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(3) in The Rehabilitation Finance Administration Act, 1948

(3)All regulations made under this section shall be published in the Official Gazette and shall come into force on such date as may be specified therein.