Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of West Bengal - Subsection Section 41(1) in The West Bengal Housing Industry Regulation Act, 2017 (1)The State Government may, by notification, establish with effect from such date as it may specify in such notification, a Council to be known as the State Advisory Council.
