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Orissa High Court

Saktikanta Das vs Cuttak Development Authority And .... ... on 26 October, 2021

Author: Arindam Sinha

Bench: Arindam Sinha

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                            W.P.(C) No.31467 Of 2021
                             (Through hybrid mode)

         Saktikanta Das                         ....         Petitioner

                                                                  None
                                     -versus-

         Cuttak Development Authority and       ....   Opposite Parties
         others
                                                 Mr. P.C. Panda, AGA

                   CORAM: JUSTICE ARINDAM SINHA
                                    ORDER

26.10.2021 Order No.

1. 1. None appears.

2. List on 2nd November, 2021.

(Arindam Sinha) Judge Sks Page 1 of 1