Orissa High Court
Saktikanta Das vs Cuttak Development Authority And .... ... on 26 October, 2021
Author: Arindam Sinha
Bench: Arindam Sinha
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.31467 Of 2021
(Through hybrid mode)
Saktikanta Das .... Petitioner
None
-versus-
Cuttak Development Authority and .... Opposite Parties
others
Mr. P.C. Panda, AGA
CORAM: JUSTICE ARINDAM SINHA
ORDER
26.10.2021 Order No.
1. 1. None appears.
2. List on 2nd November, 2021.
(Arindam Sinha) Judge Sks Page 1 of 1