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Union of India - Section

Section 23 in Dental Council of India, Master of Dental Surgery Course Regulations, 2017

23. Criteria for Pass Certificate.

- To pass the university examination, a candidate shall secure in both theory examination and in practical/clinical including viva voce independently with an aggregate of 50% of total marks allotted (50 out of 100 marks in Part I examination and 150 marks out of 300 in Part II examination in theory and 150 out of 300, clinical plus viva voce together). A candidate securing marks below 50% as mentioned above shall be declared to have failed in the examination.A candidate who is declared successful in the examination shall be granted a Degree of Master of Dental Surgery in the respective speciality.Part - VI SyllabusThe syllabus for post-graduate course includes both Applied Basic Sciences and subjects of concerned specialty. The syllabus in Applied Basic Sciences shall vary according to the particular speciality, similarly the candidates shall also acquire adequate knowledge in other subjects related to their respective speciality.