Supreme Court - Daily Orders
M/S Primus Analytics Limited vs M/S Abl Bio Technologies Limited on 19 January, 2023
ITEM NO.32 REGISTRAR COURT. 1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1270/2022
M/S PRIMUS ANALYTICS LIMITED Petitioner(s)
VERSUS
M/S ABL BIO TECHNOLOGIES LIMITED & ANR. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 19-01-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Akhil Abraham, Adv.
Ms. Purva, Adv.
Mr. Himinder Lal, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Ld. Counsel for the petitioner has filed Application for substituted service in respect of respondent Nos.1 and 2.
Application stands allowed. Proof of publication be filed within four weeks.
List again on 24.2.2023.
H. SHASHIDHARA SHETTY Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.01.20 16:45:40 IST Reason: