Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S Primus Analytics Limited vs M/S Abl Bio Technologies Limited on 19 January, 2023

     ITEM NO.32                       REGISTRAR COURT. 1              SECTION II-C

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (Crl.)                        No(s).   1270/2022

     M/S PRIMUS ANALYTICS LIMITED                                             Petitioner(s)

                                                     VERSUS

     M/S ABL BIO TECHNOLOGIES LIMITED & ANR.                                  Respondent(s)

     (FOR ADMISSION and I.R. )

     Date : 19-01-2023 This petition was called on for hearing today.



     For Petitioner(s)
                                       Mr. Akhil Abraham, Adv.
                                       Ms. Purva, Adv.
                                       Mr. Himinder Lal, AOR

     For Respondent(s)


                             UPON hearing the counsel, the Court made the following
                                                 O R D E R

Ld. Counsel for the petitioner has filed Application for substituted service in respect of respondent Nos.1 and 2.

Application stands allowed. Proof of publication be filed within four weeks.

List again on 24.2.2023.

H. SHASHIDHARA SHETTY Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.01.20 16:45:40 IST Reason: