Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Article 243ZP] [Constitution] Constitution Subarticle Article 243ZP(e) in Constitution of India (e)declaration regarding date of holding of its general body meeting and conduct of elections when due; and
