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Union of India - Section

Section 47 in The Mizoram University Act, 2000

47. Amendment of Act 24 of 1973.

-In the North-Eastern Hill University Act, 1973,-
(i)in section 1, in sub-section (2), for the words "Union territories of Arunachal Pradesh and Mizoram", the words "State of Arunachal Pradesh" shall be substituted;
(ii)in section 2, in clause (l), for the words "Union territories of Arunachal Pradesh and Mizoram", the words "State of Arunachal Pradesh" shall be substituted;
(iii)in section 6, in sub-section (1), for the words "Union territories of Arunachal Pradesh and Mizoram", the words "State of Arunachal Pradesh" shall be substituted.
The Schedule(See section 27)The Statutes of the University