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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(5) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(5)Immediately after the expiry of the period within which the nomination may be withdrawn under sub-rule (1), the Returning Officer shall prepare in Form-10, a list of contesting candidates in Tamil alphabetical order, which shall be published in the notice-board of his office.