Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 4 in Rajasthan Finance Act, 2011 4. Amendment of Section 3, Rajasthan Act No. 4 of 2003. - In sub-section (2) of Section 3 of the principal Act, for the existing expression "rupees fifty lacs", the expression "rupees sixty lacs" shall be substituted.
