Bombay High Court
Rajesh Gopal Chawan And 3 Ors vs Aristo Reality Developers Ltd. And Anr on 13 February, 2020
Bench: K.K. Tated, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (APPEALS) NO. 2092 OF 2017
In
APPEALS 408 OF 2017
Shalini Bajirao Sawant ....Petitioner
V/S
Rajesh Gopal Chawan And 4 Ors ....Respondent
WITH NOTICE OF MOTION (APPEALS) NO. 1988 OF 2017 In APPEALS 408 OF 2017 Shalini Bajirao Sawant ....Petitioner V/S Rajesh Gopal Chawan And 4 Ors ....Respondent WITH APPEALS NO. 408 OF 2017 In NOTICE OF MOTION (SUITS) 188 OF 2016 Shalini Bajirao Sawant ....Petitioner V/S Rajesh Gopal Chawan And 4 Ors ....Respondent WITH APPEALS NO. 47 OF 2018 In NOTICE OF MOTION (SUITS) 188 OF 2016 Rajesh Gopal Chawan And 3 Ors ....Petitioner Page 1/2 ::: Uploaded on - 13/02/2020 ::: Downloaded on - 09/06/2020 06:41:20 ::: V/S Aristo Reality Developers Ltd. And Anr ....Respondent WITH NOTICE OF MOTION (APPEALS) NO. 80 OF 2019 In APPEALS 47 OF 2018 Rajesh Gopal Chawan And 3 Ors ....Petitioner V/S Aristo Reality Developers Ltd. And Anr ....Respondent Mr. Rohaan Cama i/b. Maravoor Wamorkar And Company For Appellant/Applicant in APP/408/2017 and for R-2 in APP/47/2018.
Mr. Aseem Naphade, Mr. Saurabh Utangale i/b. Utangale & Co. for Appellant in APP/47/2018 and for R-1 to 4, in APP/408/2017.
Mr. Manesh Varkey Cherian for R-5 in APP/408/2017 and for R-1 in APP/47/2018.
CORAM : K.K. TATED & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 13th February, 2020 P.C. :
Learned Advocate seeks time to explore the possibility of Settlement. S.O. to 24/02/2020.
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