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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(6) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(6)It shall be open to the Gram Sabha to discuss any matter relating to the functions of the Gram Panchayat and the Gram Panchayat shall carry out the recommendations made by the Gram Sabha.