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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(3)(a) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(a)call for any papers or information relating to the affairs of the Vishwavidyalaya; and