Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

NCT Delhi - Subsection

Section 36(1)(c) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(c)one member to be nominated by the Government from the amongst the President or Chairman of the co-operative societies engaged in the business of processing or marketing of the notified agricultural produce in the market area;