Section 206(3)(l) in The Finance Act, 2018

[Cites 0, Cited by 0] [Section 206(3)] [Section 206] [Entire Act]

Union of India - Subsection

Section 206(3)(l) in The Finance Act, 2018

(l)in section 12, in sub-section (2), -

(i)in clause (a), for the words "the projects", the words "the type of projects" shall be substituted;

(ii)in clause (c), the words and figures "under section 10" shall be omitted;