Delhi High Court - Orders
Central Bureau Of Investigation vs Vinod Kumar & Ors on 28 April, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~81
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 1038/2018 & CRL.M.A. 48207/2018
CENTRAL BUREAU OF INVESTIGATION ..... Petitioner
Through: Mr. Mridul Jain, SPP
versus
VINOD KUMAR & ORS ..... Respondents
Through: appearance not given
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 28.04.2022 At joint request of learned counsel for the parties, list on 29 th August, 2022.
CHANDRA DHARI SINGH, J APRIL 28, 2022 gs/ms Signature Not Verified Digitally Signed By:DAMINI YADAV Signing Date:29.04.2022 18:39:06