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Delhi High Court - Orders

Central Bureau Of Investigation vs Vinod Kumar & Ors on 28 April, 2022

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                          $~81
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       CRL.REV.P. 1038/2018 & CRL.M.A. 48207/2018
                                  CENTRAL BUREAU OF INVESTIGATION                            ..... Petitioner
                                                      Through:     Mr. Mridul Jain, SPP

                                                      versus

                                  VINOD KUMAR & ORS                                       ..... Respondents
                                                      Through:     appearance not given

                                  CORAM:
                                  HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                      ORDER

% 28.04.2022 At joint request of learned counsel for the parties, list on 29 th August, 2022.

CHANDRA DHARI SINGH, J APRIL 28, 2022 gs/ms Signature Not Verified Digitally Signed By:DAMINI YADAV Signing Date:29.04.2022 18:39:06