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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(4)(c) in The M.P. Vanijyik Kar Niyam, 1995

(c)the statement in Form 19 of the goods imported from outside the State of Madhya Pradesh shall be furnished along with the quarterly return.