Smt Safiya Bi vs Sri R Noor Jahan on 9 March, 2012

[Cites 0, Cited by 0]

Karnataka High Court

Smt Safiya Bi vs Sri R Noor Jahan on 9 March, 2012

Bench: C.R.Kumaraswamy

 "».'{:§;~:E*ET§i{§¥;§}EE§;{¢'a% ~ 232:"? gs:

'  V zg. g§;:"':§%:03AMM§;:3 gjixﬁiéiﬁiﬁﬁﬁ SEEAREFR

1
IN THE HIGH CQIERT SF KARNAT£{.A AT BABE

ggrgn @313 THE gm EA? OF MARCH? 291; 'T 
BEFGRE H V
THE HGENFBLE :v:R.JtisTICE QR Iitimﬁﬂ " "%:§SV'£E:§%?1'§%&.  
123,3; No.23: 9;? 232$   

BETWEEN:

2. SM}: SAFIY§a Bi. V _  

W/0 LATE C ABDUL RAHIEVL  »  -.

2:353 ABQUT 90 YEARS, '

R/CF ELAHI MANz1L, *  L V. _  . 

BY THE 3135 Q?        'V 

AZAEVE Raga HGRAE3E:fT,~--. " '
Ci~HTRADURCxA»~5'f?  'L

2, $3: CA8%i§%ME§;'3§+§AE§§FE?,V"~_ M
3/6 LATE C z£TBS7¥}L'RAEiVi~1?yi~. _  *-
Ai$~E§ A803}? 5?:;_Y:a:AR$,   _ " 
RESISENG A? SEi%;§:{:?FV :x€Lag=§z::A%
sy TEE s:§;::~<3E ':"':»--r-:.f.%:v:A'sz::':a

  .....

C§§:*:§Rém;:*<£;:a; _5Z?'7.?' 55):. 5&3': '3;:@i+g¢x:v:§e§i§s?;:;.T::2§$::*§ SE§A?;EE'§1 V LATE» g$;9i':3f;:, . *i§_T.::;§aza A339 3862:'; «.3: 'i*:'E"::ARS, ~ »;v{;;-'{:>:§' »:?:Ls3:a: "E";;'::éUR MELL? §%_€§?g%?$?§E'§?§..;Bg3;S5%¥'ESE§ﬁ%R1% ?,:%%§;§{'§E:;:~':. R{;:g.:;% . . .

Pm.) SXG C ABEL}; R§%_'E~£EE\!L £3513 ABCEUT' 4&4 YEARS RESEBING AT SHAREFE' E¥L5':i\3ZH.«.; BY TEEE SEEEE SF THE T?vE;%SZH} AZ;%E*a'I RG33, E~iQR.:%PEf1 CE§E'FR.53':BUR€§§'; ~-- 5??' 5%}, {BY SR? 8 iii SEDDAPPPL 33%,} ARE:

1. SR} R NGGR JAHELN, ¥V,f4Z3 RAHPMATHULLA.

EXGEZD ELBQUT '€33 YEEXRS, RESEB£§G A'? HQRAPEI; * CHETRADURGA ---- 5?': 573$

2. 3&1TsHA&MEEM1g:%§;:%Sé;*5; ° 4-I ER?/G EVIOE-£A.?vi§viE§D sA;N;g,uL:A,.. °7T_' .1 f AGES ABQSTv§i""EE;§%;RS;*fi.; " _ . RESMNG AT 1B1~Lé.TRA:V%a:y;%% "

SABHA BHAVA;E'%£ fR,_M.L. NAGARA, SHEMQGA.» 585 '323{ 3; SEE Ri§E§;f"ABE€}A§§§§; ~ .....

ﬁﬁﬁﬁ A853? 52:; ':'_"E;;é%LRS§ RES1§'§E§iZf:« A'? A2311' rsigisggg §;f';E';AR §,:%;;_ ?§.i3.8g%'?'§({_'§E§5':'?ER iV:';am§$ €?§§"E_fé{%Df_?3§{€..}§;% » 35:2 5:21 .;j;:;§.£' 1%. m:5i~i:A':3 BE€:z%U§v'1 2?x?VgV?<:» 3.3 xz;:A§'A%&§;LLA;g§:;Agxa %'z%;fE:<3::%§* 3:; YEARS§ ~ '~%::§:';§::¢;§;=;*:?:; gag; E).z%B;'--%. ;'%:}§§'§ESSg :"gm:'%* §*:§AE?~;E§ am :::%<§$s:, azgm % ; 7:'§;%€:;%.EiA;' £:§€§:';::A,BU§:;:3A »» €35? ;§::; 3 _ m «a. \\ \@ \ 5 {\«§§§\§{@« :3: SA: E:/EANJUNATH, E';i;E'E§ER'S NAME NS'? ANQWN.

AGEB ABQUT 39 YEAA3 2€vIE€§«%L% WA'§'CE§ AApA:Rs; ANS RADEQ ALECTRQNACA A A ELAHE FLQQR Mm, Bm;mN&, BASAEJESEKFARA '§ZALBiIES RQAB, C%£iTRADEj'RGA A 5?? 59:.

:1. SR: C}AEfx§ESH§ §'A'FHER'S NAME N0'? iiixioixm.

AGED ABQHT 36 YEARS, ' MEGBA WATCH REPAIRS AND .

RABEO ELECTRQNICS, ELAH: FLQEER MILL B,U:.LmAA;, : :

BASAVESWARA 'E'ALf$i_IE:3A"'RQAD,1 V "

CEITRADGRGAM E§??',\?";Q"£';'3'-.__ A "

22. SR: VEJEE1;,._.__" _ FATHERS NAME NAG'??? Kmégzmgj :'1..GE§ ABGUT' :35 %mA§A:5j;'A«».A ' '- BEEPAF: MGSICACENTER;

ELAH1{FL@{ERM§L§Q., Q g .

BEALBING, E«i'aSA¥E'S:A?ARA 'f'z%iE'?3LES Ri®~3'-i%3f;" %%%%% <::H§*?_RA:>%U:2.@A"AA 5";?§2'5€% E ¥ :3: :SR§"'?sz§{}*%%;££§f§§f?*§;;B9"QABEULLAA S ;e AA©:AA;AA«E:;>« I':;';%:»::;;'§;;A:,, 1Aa":§»::§ AEG_U'E' 34.. ':'§§._,ARS§ E?i_g'G§<'- SI~:AP:g::A'P'- AAAAIXA, BAAAQEAACA E:§§ai§::A:> MASEEEE AZAM AQAEA 1%€;7};§'<A;§:s<:(%*;:';AA:f;1r--:1':'AAm;ReA A 5:2"; 53:. ~~§ESF@N§E35'5'3§

- iéiés :<;A:£LE;AA:;:;:A(A;§ E=3Ei%R1f§"§1 AEEEAZ, mg RE; £553 3% RS312 222-;»,;$E§:'%A':<::5 E~§EL§[} S§§E"§'§{Z§EE~§'E'; .S_l;§€i"-5'{§AGgA§€£%J;é??A $ EL ,§':i}'%f.§ 99% A5;

SR1 1) R NAGARAJA $5 S?OC'2R'i'HY HEGEEE N, A:>%.3:,A ﬁ'§'.<:::é;ii: ._ 3 "

R8 ANQ R3: R3 _ 4 REC? 12:} R33 -- SEREFED & 'i§?éREPRESEE'§3'E§3}i.fiv ' ' '»%<>§=%=¢§i TEES REGUEAR FIRST apéségzg :s~ FELEQV % 7%;3E<~3§R GRDER4i RULE 2 READ WITH E§.E§€'§EO:\;' ._97§*':@§'; CFC AGAENST 'ma JUE}G?vEE;N'1' ABE BE§3§:E:'i§. mjfgg' 25... 1.212009 FASSED EN Q.S.§:3{};'2{3Q8 <3*?;j;?P.'"§E~{Ti:": §'::;;'€: @¢£i';':--:E 1 AQBL. <:mL JUDGE, (SR. DNJQ_f'{"i'§r{V1T§'{A:}vE_;'R?{§:%., PARTLY SECREEENG THE SUI? FOR...E§§R'§Z'1'§'§Qf*J'*é§E=Ei:?'" SEPAREXTE §OSSESEON.

THIS EXPFEALQ ""Ei{iR" .§::;;RDERS Tms BAY, THE COURT SELIE?EREE}é g§§§WEEG:~ Learned =f::C§'L!_1"1S~€?iE517_,§:¢$"E3:§'§I*??:H3,I'i'i is absaziii. '§hi$ Ceuri has §&SS€d an ori§¢:'*:':r.:V§§;'§f;::;2'{§.§3§ as arzéa':

§:'&Xf X.}~:>§X "

.' V. a§éVV'gf§€n§:sé time mp is 'i/he eaé; Q? {ﬂing pager beaks; Eaéiiﬁg épgsai ff}? C%?d€:"S 0:1 §.32SE2 as 13:; >3h§;L2%<:§ :19': be ﬁigmissésé fa" z2:::::~fi§:;:1g ﬁf -.;§'2s§}€i:: * ba'3:";k.s,"

Ezispiis Czf gfazzting iims up {(3 ihé: sné sf EZQEE. Bi} pager i:2<i;{>E§ $13.3 E3362 fﬁsd iii} {{)€'f.Ei};'. V' 9*»--'7~'»*T'% was gjresenteﬁ bﬁfﬁfﬁ Ems Cieuri; $3: 1§§{} ;.;.4a,3,G. :3? the ::*:3.i:i;e:; this Régvéar Firs: ﬁppézgi :§i$i:':~:,_v::f s~;-.§§i::i. dﬁault.

YKL H

Unlock Advanced Research with PRISMAI

Karnataka High Court