Gujarat High Court
Mathurbhai Govindbhai Vaghasiya vs Paschim Gujarat Vij Company Limited on 9 July, 2024
NEUTRAL CITATION
C/SCA/1189/2023 ORDER DATED: 09/07/2024
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 1189 of 2023
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MATHURBHAI GOVINDBHAI VAGHASIYA
Versus
PASCHIM GUJARAT VIJ COMPANY LIMITED
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Appearance:
MR AMIT N CHAUDHARY(5599) for the Petitioner(s) No. 1
MR ANAL S SHAH(3988) for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE J. C. DOSHI
Date : 09/07/2024
ORAL ORDER
Since the main suit has been disposed of, present petition does not survive and stands disposed of as having become infructuous. Interim relief, if any, stands vacated forthwith. Rule discharged.
Connected CA, if any, stands also disposed of.
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